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State of Nagaland - Section

Section 65 in Nagaland Excise Rules

65. Supply of sample for analysis before issue. Minimum strength of whisky, brandy, rum and gin to be bottled.

- In a bonded warehouse the licensee shall supply one quart bottle of each batch, free of cost, to the Excise Officer-in-charge for analysis and declaration of true strength and obscuration by the Chemical Examiner or such other officer appointed by the State Government or the Governor of Nagaland, as the case may be, for the purpose. No issue shall be given from the bond until the report from the Chemical Examiner or such other officer appointed for the purpose of passing the same is received . When the bottling operation is carried on in an approved godown, no whisky, brandy and rum shall be bottled at a strength less than 25 U. P. and gin at a strength less than 35 U. P. as indicated by the hydrometer.Samples for analysis shall be supplied free of cost to the Excise Officer in-charge of the approved godown whenever necessary.