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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(1) in Bihar Anti Terrorist Squad Rules, 2014

(1)The Police Force of the Squad shall comprise of the Inspector General, Deputy Inspector General, Superintendent, Additional and Deputy Superintendents, Sergeant Major,Sergeant, Inspector, Sub-inspector, Assistant Sub-inspector, Havildar, Armourer and Constables.