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Union of India - Section

Section 1059 in The Transplantation of Human Organs Rules, 1995

1059.

Notification No. G.S.R. 51(E), dated February 4, 1995. - In exercise of the powers conferred by sub-section (1) of section 24 of the Transplantation of Human Organs Act, 1994 (42 of 1994), the Central Government hereby makes the following rules, namely :-