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Bombay High Court

G. Dineshkumar G. Subhashchandra ... vs The State Of Maharashtra And Ors on 17 February, 2022

Author: M. S. Karnik

Bench: M. S. Karnik

                                                                        10. WP 211-20.doc

              Diksha Rane
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally               CRIMINAL APPELLATE JURISDICTION
         signed by
         DIKSHA
DIKSHA   DINESH
DINESH   RANE
         Date:
                                   WRIT PETITION NO. 211 OF 2020
RANE     2022.02.17
         14:29:42

                       G. DINESHKUMAR G. SUBHASHCHANDRA ..PETITIONER
         +0530


                             VS.
                       THE STATE OF MAHARASHTRA & ORS.        ..RESPONDENTS
                                            ------------
                       Ms. Shweta R. Rathod i/b. Elixir Legal Services for the
                       petitioner.
                                            ------------
                                              CORAM : M. S. KARNIK, J.
                                                   DATE     : FEBRUARY 17, 2022.


                       P.C. :

1. Learned counsel for the petitioner submits that she is instructed by the petitioner to withdraw this writ petition.

2. The writ petition is allowed to be withdrawn and disposed of as such.

(M.S.KARNIK, J.) 1