Bombay High Court
G. Dineshkumar G. Subhashchandra ... vs The State Of Maharashtra And Ors on 17 February, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
10. WP 211-20.doc
Diksha Rane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally CRIMINAL APPELLATE JURISDICTION
signed by
DIKSHA
DIKSHA DINESH
DINESH RANE
Date:
WRIT PETITION NO. 211 OF 2020
RANE 2022.02.17
14:29:42
G. DINESHKUMAR G. SUBHASHCHANDRA ..PETITIONER
+0530
VS.
THE STATE OF MAHARASHTRA & ORS. ..RESPONDENTS
------------
Ms. Shweta R. Rathod i/b. Elixir Legal Services for the
petitioner.
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CORAM : M. S. KARNIK, J.
DATE : FEBRUARY 17, 2022.
P.C. :
1. Learned counsel for the petitioner submits that she is instructed by the petitioner to withdraw this writ petition.
2. The writ petition is allowed to be withdrawn and disposed of as such.
(M.S.KARNIK, J.) 1