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Bengal Presidency - Section

Section 798 in Police Regulations, Bengal , 1943

798. Training in "First Aid to the Injured. [§ 12, Act V, 1861].

- All officers of and below the rank of Assistant Superintendent who have qualified for the certificate of the St. John Ambulance Association in "First Aid to the Injured" and who are not members of registered divisions of the Bengal Police Sub-district of Bengal District II, St. John-Ambulance Brigade Overseas shall undertake a refresher course once every three years. The Superintendent shall arrange that these refresher courses are held annually by the Sub-Assistant Surgeon in charge of the police hospital at a convenient time. The course shall be conducted as laid down in the "Regulations for the formation of classes," copies of which may be obtained from the Honorary Secretary, St. John Ambulance Association, Calcutta.The training of officers who are members of registered divisions will be regulated in accordance with the rules and instructions published by the St. John Ambulance Brigade from time to time.