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Delhi High Court - Orders

Sh Umesh Kumar vs Sh Abhay Raj Pandey on 20 July, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~31
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RFA 316/2022
                                 SH UMESH KUMAR                                   ..... Appellant
                                                    Through:     Mr. Sarweshwar Gairola, Advocate

                                                    versus

                                 SH ABHAY RAJ PANDEY                              ..... Respondent
                                                    Through:     None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                    ORDER

% 20.07.2022 CM APPL. 31752/2022 Exemption allowed subject to just exceptions. The application stands disposed of.

RFA 316/2022

Learned counsel appearing on behalf of the petitioner prays for two weeks' time to file an application seeking condonation of delay. Let the same be filed.

List on 17th August 2022.

CHANDRA DHARI SINGH, J JULY 20, 2022 Aj/ct Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:21.07.2022 18:07:41