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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

(g)subject to the provisions of section 2 (d) "registered" means registered under the provisions of this Act, and "unregistered" means not registered under the provisions of this Act;