Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(2)(b) in Tamil Nadu Transparency In Tenders Rules, 2000 (b)in cases of discrepancy between the prices quoted in words and in figures, lower of the two shall be considered;