Bombay High Court
Mr. Sayyed Mahammad Javed vs The Divisional Commissioner, Pune And ... on 3 September, 2018
Author: S.C. Gupte
Bench: A.A. Sayed, S.C. Gupte
wp8810-18.doc
sg
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8810 OF 2018
Mr. Hanumant Gajanan Kalate .. Petitioner
V/s.
The Divisional Commissioner, Pune & Ors. .. Respondents
WITH
WRIT PETITION NO.8811 OF 2018
Mr. Suresh Nathu Bhintade .. Petitioner
V/s.
The Divisional Commissioner, Pune & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO.20784 OF 2018
Mr. Sayyed Mahammad Javed .. Petitioner
V/s.
The Divisional Commissioner, Pune & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO.20785 OF 2018
Mr. Parag Shripatrao Mate .. Petitioner
V/s.
The Divisional Commissioner, Pune & Ors. .. Respondents
WITH
WRIT PETITION NO.14587 OF 2018
(NOT ON BOARD - TAKEN ON BOARD)
Mr. Maruti Masku Kalokhe .. Petitioner
V/s.
The Divisional Commissioner, Pune & Ors. .. Respondents
....
Mr. Chetan R. Nagare, for the Petitioner in all Petitions.
Ms. Mamta Shrivastava, AGP, for State in WP/8810/18, WP/8811/18 and
WPST/20785/18.
Ms. G.U. Shinde, AGP in WPST/20784/18.
....
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wp8810-18.doc
CORAM: A.A. SAYED &
S.C. GUPTE, JJ.
DATE : 3 SEPTEMBER, 2018. P.C.:
. We adjourn all the aforesaid five Writ Petitions to 17 September 2018 to enable learned AGP to take instructions.
Digitally signed by
(S.C. GUPTE,J.) (A.A. SAYED,J.)
Smita Smita Johnson
Johnson Gonsalves
Date: 2018.09.04
Gonsalves 11:37:30 +0530
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