Allahabad High Court
M/S Global Thermo Electric Inc. G.B. ... vs Commissioner Of Income Tax Ghaziabad ... on 22 February, 2011
Bench: Yatindra Singh, Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 187 of 2010 Petitioner :- M/S Global Thermo Electric Inc. G.B. Nagar Respondent :- Commissioner Of Income Tax Ghaziabad And Others Petitioner Counsel :- Gaurav Mahajan,Amit Mahajan Respondent Counsel :- C.S.C.(It),D.Awasthi. Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
Civil Misc. Delay Condonation Application No. 366085 of 2010. The appeal filed by the Income-Tax Appellate Tribunal against the same impugned order has been admitted. This is a kind of cross objection or cross appeal. In view of the above, the delay in filing the appeal is condoned. 22.2.2011 OP ;
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Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 187 of 2010 Petitioner :- M/S Global Thermo Electric Inc. G.B. Nagar Respondent :- Commissioner Of Income Tax Ghaziabad And Others Petitioner Counsel :- Gaurav Mahajan,Amit Mahajan Respondent Counsel :- C.S.C.(It),D.Awasthi. Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
Admit on a substantial question of law nos. 2 to 4 mentioned in the memo of appeal. Notices need not be sent as they have been accepted by Sri Ashish Bansal, Advocate. Order Date :- 22.2.2011 OP