Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 4 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~24 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & I.A. 2200/2020, I.A. 2201/2020
BHARAT HEAVY ELECTRICALS LIMITED..... Petitioner
Through: Mr. Raj Shekhar Rao, Senior
Advocate with Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja, Ms.
Yamini Mookherjee and Ms. Manasa,
Advocates.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED
.... Respondent
Through: Mr. Vikram Nandrajog,
Advocate
25
+ O.M.P. (COMM) 368/2020 & I.A. 2256/2020, I.A. 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED
..... Petitioner
Through: Mr. Raj Shekhar Rao, Senior
Advocate with Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja, Ms.
Yamini Mookherjee and Ms. Manasa,
Advocates.
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog,
Advocate
26.
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Decree Holder
Through: Mr. Vikram Nandrajog,
Advocate
versus
O.M.P. (COMM) 364/2020 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:14:52
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja, Advocates
27.
+ OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Decree Holder
Through: Mr. Vikram Nandrajog,
Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.09.2023
1. Learned Senior counsel appearing on behalf of Petitioners/ BHEL and learned counsel for the Respondent/Driplex Water, inform the Court that despite best efforts, the matters could not be settled in mediation.
2. List for further hearing on 29.11.2023.
JYOTI SINGH, J SEPTEMBER 4, 2023/KA O.M.P. (COMM) 364/2020 & connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:14:52