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State of Madhya Pradesh - Section

Section 26 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

26. Monthly pay bills.

- The monthly pay bills of the members of the service or the establishment of the Market Committee shall be supported either by an absentee statement in such form as may be prescribed by the Director or by a certificate in the bill that no leave has been granted to any member of the service or the members of the establishment of the Market Committee.