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State of Arunachal Pradesh - Section

Section 63 in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

63. Act not to apply to National Highways.

- For removal of all doubts, it is declared that nothing in this Act shall apply to highways which are or have been declared by or under the National Highways Act, 1956 (Central Act XL VIII of 1956), as National Highways.