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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in The General Provident Fund (U.P.) Rules, 1985

(2)When a subscriber is transferred to another Government Department or an Undertaking, his pass-book completed in all respect till the date of his transfer shall be forwarded to such other Government Department or Undertaking along with his Last Pay Certificate and as mentioned regarding the closing balance as on the date of transfer in the G.P.F. pass-book shall be made in the Last Pay Certificate. The pass-book so received will be maintained by such Government Department/Undertaking in the same manner as prescribed in sub-rule (1).