Supreme Court - Daily Orders
Director Of Income ... vs The Institute.Of Chartered ... on 21 January, 2021
Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra
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ITEM NO.16 Court 8 (Video Conferencing) SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5057/2012
DIRECTOR OF INCOME TAX(EXEMPTIONS.)NEW DELHI Appellant(s)
VERSUS
THE INSTITUTE.OF CHARTERED ACCOUNTANTS OF INDIA Respondent(s)
(IA No. 109533/2020 - EARLY HEARING APPLICATION)
WITH
C.A. No. 8193/2012 (XIV-A)
SLP(C) No. 10912/2018 (XV)
C.A. No. 11840/2018 (XIV-A)
(IA No.167064/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 170/2019 (III)
(Vide Ld. Registrar's Order dated 28.05.19 CA 170/2019 is be listed
on 16.08.19 before Ld. Registrar's Court.)
SLP(C) No. 6553/2019 (III)
(IA No.34330/2019-CONDONATION OF DELAY IN FILING and IA
No.34331/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 3971/2019 (III)
C.A. No. 4549/2019 (XIV-A)
( IA No.185572/2018-CONDONATION OF DELAY IN FILING)
Diary No(s). 15488/2019 (III)
(IA No.85188/2019-CONDONATION OF DELAY IN FILING and IA
No.85189/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15489/2019 (III)
(IA No.77767/2019-CONDONATION OF DELAY IN FILING)
C.A. No. 5200/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.18447/2019-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 15055/2019 (III)
(IA No.84881/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 21237/2019 (III)
(IA No.93706/2019-CONDONATION OF DELAY IN FILING)
SLP(C) No. 26087/2019 (XIV)
(IA No.159923/2019-CONDONATION OF DELAY IN FILING)
C.A. No. 213/2020 (IV-A)
(IA No.191708/2019-CONDONATION OF DELAY IN FILING)
C.A. No. 3971/2018 (III)
C.A. No. 3972/2018 (III)
Signature Not Verified
SLP(C) No. 15040/2019 (XIV)
Digitally signed by
JAGDISH KUMAR
Date: 2021.01.21
C.A. No. 5201/2013 (XIV-A)
20:24:08 IST
Reason:
C.A. No. 5058/2014 (XIV-A)
(IA No. 109702/2017 - EARLY HEARING APPLICATION)
C.A. No. 4196/2015 (XIV-A)
C.A. No. 4374/2015 (XIV-A)
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C.A. No. 1643/2019 (III)
Diary No(s). 39525/2017 (III)
C.A. No. 21762/2017 (III)
Diary No(s). 15525/2019 (III)
(IA No.84941/2019-CONDONATION OF DELAY IN FILING)
C.A. No. 3359/2018 (III)
C.A. No. 3358/2018 (III)
C.A. No. 783/2020 (III)
C.A. No. 5056/2012 (XIV-A)
SLP(C) No. 23975/2012 (XIV)
Date : 21-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(S) Mr. Arvind P. Datar, Sr. Adv.
Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv
Ms. Payal Dayal, Adv
Mr. Rahul Unnikrishnan, Adv
Mr. Balbir Singh, Ld Asg
Mr. A K Panda Sr Adv
Mr. Tarkeshwar Nath Adv
Mr. Shyam Gopal Adv
Mrs. Anil Katiyar, AOR
For Respondent(s)
Ms. Hemantika Wahi, AOR
Mr. Rishabh Sancheti, Adv.
Ms. Padma Priya, Adv.
Mr. Anchit Bhandari, Adv.
Mr. K. Paari Vendhan, AOR
Mr. P. S. Sudheer, AOR
Mr. Pramod Dayal, AOR
Mr. Saurabh Soparkar, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Saurabh N. Soparkar Sr. Adv
Mr. Aniruddha P. Mayee AOR
Mrs. Anil Katiyar, AOR
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Mr. Rohit Jain, Adv
Mr. Aniket D. Agrawal, Adv
Ms. Kavita Jha, AOR
Ms. Kavita Jha, AOR
Mr. K.V. Vishwanathan, Sr. Adv
Mr. Vivek Singh, AOR
Mr. Rajeev K Panday, Adv
Mr. Abhishek Gupta, Adv
Mr. K.K. Singh, Advocate
Mr. Jatin Zaveri, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 23.03.2021.
(Jagdish Kumar) (Anand Prakash) Court Master Branch Officer