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State of Rajasthan - Section

Section 48 in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

48. Vocational Training.

(a)Every institution shall provide gainful vocational training to juveniles or children.
(b)The institutions shall develop networking with Institute of Technical Instruction, Jan Shikshan Sansthan, Government and Private Organization or Enterprises, Agencies or nongovernmental organisations with expertise or placement agencies.