Himachal Pradesh High Court
Bank Of India vs . Directorate Of Industries And Others on 2 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Bank of India vs. Directorate of Industries and others CWP No.188 of 2022 .
01.04.2022 Present: Mr.Deepak Bhasin, Advocate, for the petitioner.
Mr.Nand Lal Thakur, Additional Advocate General, for respondents No.1 and 2.
It is informed that reply on behalf of respondents No.1 and 2 has been filed. Office to trace and place the same on record.
Notice issued to respondent No.3 is still awaited. Be awaited for further three weeks. In the meantime, rejoinder to the reply filed by respondents No.1 and 2 be filed.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 01, 2022 (vt) ::: Downloaded on - 02/04/2022 20:11:41 :::CIS