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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Haryana - Subsection

Section 122(2) in Punjab Jail Manual

(2)[ to visit the "convalescent" gang and any prisoners kept under observation, every morning; distribute such medicines as may be necessary, satisfy himself that the prisoners get the food, clothing, bedding and rest ordered for them, and that no prisoner is removed from the "convalescent" gang without the authority of the Medical Officer,] [See Para 1045.]