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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(2) in The M.P. Boiler Attendants' Rules, 1958

(2)Two copies of a recent bust photograph of the applicant (size 2" x 2-½") be accompanied with the application with applicant's signature on the back thereof.