Delhi High Court - Orders
Bayer Healthcare Llc vs Natco Pharma Limited on 27 July, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 343/2019 & IAs 8878/2019, 9685/2019, 9687/2019,
1178/2022
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr.Pravin Anand, Mr.Dhruv Anand,
Ms.Udita Patro, Advs.
versus
NATCO PHARMA LIMITED ..... Defendant
Through: Mr.A.K.Sharma, Mr.S.Yadav,
Mr.Ankur Vyas, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.07.2022 Further arguments heard. To come up for the remaining arguments on 28th July, 2022.
NAVIN CHAWLA, J JULY 27, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:29.07.2022 16:48:38