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Delhi High Court - Orders

Bayer Healthcare Llc vs Natco Pharma Limited on 27 July, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~9
                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +        CS(COMM) 343/2019 & IAs 8878/2019, 9685/2019, 9687/2019,
                             1178/2022
                             BAYER HEALTHCARE LLC                        ..... Plaintiff
                                           Through: Mr.Pravin Anand, Mr.Dhruv Anand,
                                                       Ms.Udita Patro, Advs.

                                               versus

                             NATCO PHARMA LIMITED                 ..... Defendant
                                         Through: Mr.A.K.Sharma, Mr.S.Yadav,
                                                  Mr.Ankur Vyas, Advs.

                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                               ORDER

% 27.07.2022 Further arguments heard. To come up for the remaining arguments on 28th July, 2022.

NAVIN CHAWLA, J JULY 27, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:29.07.2022 16:48:38