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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Armed Forces Tribunal (Procedure) Rules, 2008

(3)The Bench may, in its discretion, make final orders either in Hindi or in English: Provided that where a final order is made in Hindi, an authenticated English translation thereof shall simultaneously be prepared and kept on record. ___________