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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(3)The joining time shall be calculated from the head-quarters in all cases including where an employee receives his transfer orders or makes over charge of the old post in a place other than his old headquarters or where in the headquarters of an employee while on tour is changed to the tour station itself or where his temporary transfer is converted into permanent transfer.