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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(2)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(c)Children's Home:
(i)Separate facilities for children in the age group of 0-5 years with appropriate facilities for infants.
(ii)Separate children's homes for boys and girls in the age group of 6 to 18 years with a further classification and segregation of girls and boys in the age group of 6 to 10 years, 11 to 15 years and 16 to 18 years;