Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(3) in The Haryana School Education Act, 1995 (3)Admission to recognised schools or to any class thereof, shall be regulated by rules made in this behalf.
