Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(4)The provisions of Order V of the Code of Civil Procedure, 1908 shall apply, mutatis mutandis, for the purpose of service of notice' under sub-rule (2) and (3).