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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Tamilnadu - Subsection

Section 125(2)(a) in Tamil Nadu State Housing Board Act, 1961

(a)cause the accounts of the Board together with the audit report thereon forwarded to them under sub-section (1) to be laid annually before the State legislature; and