Supreme Court - Daily Orders
Index Medical College, Hospital And ... vs Satya Prakash Singh And Ors Etc. Etc. on 22 August, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.28 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
23968-23972/2016
(Arising out of impugned final judgment and order dated 29/06/2016
in WP No. 6824/2015, WP No. 6838/2015, WP No. 7956/2015, WP No.
7957/2015 and WP No. 7958/2015 passed by the High Court of M.P at
Indore)
INDEX MEDICAL COLLEGE,
HOSPITAL AND RESEARCH CENTRE Petitioner(s)
VERSUS
SATYA PRAKASH SINGH AND ORS ETC. ETC. Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 22/08/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Pragati Neekhra,Adv.
Mr. Akshay Chandna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the petitions. She says that she will approach the High Court by way of a review petition.
Leave granted.
The special leave petitions are dismissed as withdrawn. (Meenakshi Kohli) Signature Not Verified (Jaswinder Kaur) Court Master Digitally signed by SANJAY KUMAR Date: 2016.08.23 Court Master 15:01:45 IST Reason: