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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Kerala - Subsection

Section 84(2)(i) in Kerala University of Health Sciences Act, 2010

(i)in the case of a teacher or a member of the non-teaching staff of an affiliated college, an officer not below the rank of Director of Medical Education or Ayurveda Medical Education or Controlling Officer of Homoco Medical Colleges, as the case may be authorised by the Government in this behalf; and