Section 217(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 217(1)] [Section 217] [Entire Act]

State of Uttar Pradesh - Subsection

Section 217(1)(a) in The U.P. Municipalities Act, 1916

(a)[with the prior approval of the Prescribed Authority] [Inserted by U.P. Act No. 26 of 1964.] cause a name or a new name to be given to a street; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 217(1)(a) in The U.P. Municipalities Act, 1916