Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(1)(b) in The Goa Command Area Development Act, 1997

(b)interferes with, increases, or diminishes the water supply in or the flow of water from, through, over or under any "irrigation" system under a pipe-outlet;