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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Odisha - Subsection

Section 122(2)(a) in The Orissa Grama Panchayats Act, 1964

(a)"VLWs." shall mean the Village Level Workers appointed by the Collector for implementing different developmental schemes relating to different levels of Panchayats in the State ; and