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State of Odisha - Section

Section 27 in The Orissa Homoeopathic Regulations, 1972

27.

The Sub-Committee shall have full power in case of reasonable suspicion to scrutinise and revalue the answer books. The decision of the Examination Sub-Committee duly approved by the Faculty will be final. The Secretary will preserve the paper for a year, after which the papers shall be destroyed unless otherwise directed or necessary.