Supreme Court - Daily Orders
Commissioner Of Income Tax, Bangalore vs M/S. Wipro Finance Ltd. on 21 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka, C.T. Ravikumar
1
ITEM NO.105(MM) COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9274/2009
(Arising out of impugned final judgment and order dated 02-04-2008
in ITA No. 106/2004 passed by the High Court Of Karnataka At
Bengaluru)
COMMISSIONER OF INCOME TAX, BANGALORE Petitioner(s)
VERSUS
M/S. WIPRO FINANCE LTD. Respondent(s)
WITH
C.A. No. 2666/2011 (IV-A)
C.A. No. 7906/2009 (IV-A)
C.A. No. 2696/2010 (IV-A)
Date : 21-04-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Parties Mr. Vikramjit Banerjee, ASG (Mentioned by)
Mr. Arijit Prasad, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Tathagat, Adv.
Ms. Janhvi Prakash, Adv.
Mr. Nring Chamwibo Zeliang, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR (NP)
Mr. B. V. Balaram Das, AOR (NP)
Mr. S. Ganesh, Sr. Adv.
Mr. Tejveer Bhatia, Adv.
Ms. Archana Sahadeva, Adv.
Mr. Kunal Vats, Adv.
Signature Not Verified
Mr. Abhinav Mukerji, AOR
Mr. Gaurav Sharma, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.04.22
20:00:40 IST
Reason: Mr. K.R. Pradeep, Adv.
Mr. Preetesh Kapur, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
As prayed on behalf of the appellant(s), list these matters on 26th April, 2022 and to retain their position on Board.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER