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Supreme Court - Daily Orders

Commissioner Of Income Tax, Bangalore vs M/S. Wipro Finance Ltd. on 21 April, 2022

Bench: A.M. Khanwilkar, Abhay S. Oka, C.T. Ravikumar

                                                  1

     ITEM NO.105(MM)                        COURT NO.3                  SECTION IV-A

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    9274/2009

     (Arising out of impugned final judgment and order dated 02-04-2008
     in ITA No. 106/2004 passed by the High Court Of Karnataka At
     Bengaluru)

     COMMISSIONER OF INCOME TAX, BANGALORE                             Petitioner(s)

                                                 VERSUS

     M/S. WIPRO FINANCE LTD.                                           Respondent(s)

     WITH
     C.A. No. 2666/2011 (IV-A)

         C.A. No. 7906/2009 (IV-A)

         C.A. No. 2696/2010 (IV-A)

     Date : 21-04-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Parties                   Mr. Vikramjit Banerjee, ASG (Mentioned by)
                                   Mr. Arijit Prasad, Adv.
                                   Mr. Siddhartha Sinha, Adv.
                                   Mr. Shailesh Madiyal, Adv.
                                   Mr. Tathagat, Adv.
                                   Ms. Janhvi Prakash, Adv.
                                   Mr. Nring Chamwibo Zeliang, Adv.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mrs. Anil Katiyar, AOR (NP)
                                   Mr. B. V. Balaram Das, AOR (NP)

                                   Mr.   S. Ganesh, Sr. Adv.
                                   Mr.   Tejveer Bhatia, Adv.
                                   Ms.   Archana Sahadeva, Adv.
                                   Mr.   Kunal Vats, Adv.
Signature Not Verified
                                   Mr.   Abhinav Mukerji, AOR
                                   Mr.   Gaurav Sharma, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.04.22
20:00:40 IST
Reason:                            Mr.   K.R. Pradeep, Adv.

                                   Mr. Preetesh Kapur, Sr. Adv.
                                   Mr. Senthil Jagadeesan, AOR
                                   Ms. Sonakshi Malhan, Adv.
                           2


UPON hearing the counsel the Court made the following
                     O R D E R

As prayed on behalf of the appellant(s), list these matters on 26th April, 2022 and to retain their position on Board.



 (NEETU KHAJURIA)                             (VIDYA NEGI)
   COURT MASTER                               COURT MASTER