Allahabad High Court
Smt. Lachchho Devi vs Raj Kumar on 6 December, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1078 of 2014 Appellant :- Smt. Lachchho Devi Respondent :- Raj Kumar Counsel for Appellant :- Yatindra,C.M. Yadav Counsel for Respondent :- Manoj Mishra,Aroop Banarjee Hon'ble Bachchoo Lal,J.
Rejoinder affidavit filed on behalf of appellant be taken on record.
Lower court record was summoned vide order dated 14.12.2016 passed by this court. A perusal of record shows that there is no office report with regard to receipt of lower court record.
List after two weeks along with office report with regard to receipt of lower court record.
Interim order, if any, is extended till the next date of listing.
Order Date :- 6.12.2017 Gss