Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in The U.P. Boiler Rules, 1969 8. Fee to cover inspection and tests. - A fee paid for the inspection of a boiler, as prescribed under Rule 6, shall cover through examination, hydraulic test and steam test where such are necessary.
