Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 7 in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

7. Procedure after the names of candidates have been read out.

(1)If any one candidate is duly proposed there shall be no ballot and he shall be declared to have been elected.
(2)If there are two or more such candidates, the votes of the members present at the meeting shall be taken by ballot in the manner hereinafter laid down.