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[Cites 0, Cited by 0] [Section 323B(2)] [Section 323B] [Entire Act]

Union of India - Subsection

Section 323B(2)(d) in Constitution of India, 1950

(d)land reforms by way of acquisition by the State of any estate as defined in article 31-A or of any rights therein or the extinguishment or modification of any such rights or by way of ceiling on agricultural land or in any other way;