Supreme Court - Daily Orders
P. Mohan Sundaram vs Sub Inspector Of Police on 12 April, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.2 COURT NO.4 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.134/2016
P. MOHAN SUNDARAM AND ANR. Petitioner(s)
VERSUS
SUB INSPECTOR OF POLICE AND ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T. and ex-parte stay)
Date : 12/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Jayanth Muth Raj, Adv.
Mrs. Malavika J., Adv.
Mr. Sureshan P., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. The transfer petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.04.12
16:51:29 IST
Reason: