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Supreme Court - Daily Orders

P. Mohan Sundaram vs Sub Inspector Of Police on 12 April, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.2                       COURT NO.4                 SECTION XVIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                            Transfer Petition (Criminal) No.134/2016


      P. MOHAN SUNDARAM AND ANR.                                   Petitioner(s)

                                               VERSUS

      SUB INSPECTOR OF POLICE AND ANR.                             Respondent(s)

      (With appln.(s) for exemption from filing O.T. and ex-parte stay)


      Date : 12/04/2016 This petition was called on for hearing today.


      CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


      For Petitioner(s)           Mr. Jayanth Muth Raj, Adv.
                                  Mrs. Malavika J., Adv.
                                  Mr. Sureshan P., AOR

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioners. The transfer petition is dismissed.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master




Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.04.12
16:51:29 IST
Reason: