Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Jharkhand - Subsection Section 372(1) in Bihar Education Code, 1961 (1)The current business of the school shall be conducted by the Lady Principal under the general direction and control of the committee and in accordance with the Departmental rules.