Allahabad High Court
M/S Mahatma Gandhi Upbhokta Sahkari ... vs State Of U.P. Thru Secy. Food & Cv. ... on 8 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 24 Case :- MISC. BENCH No. - 9030 of 2008 Petitioner :- M/S Mahatma Gandhi Upbhokta Sahkari Samiti Ltd. Respondent :- State Of U.P. Thru Secy. Food & Cv. Supplies Counsel for Petitioner :- Ghaus Beg Counsel for Respondent :- C.S.C.,Sushil Kumar Singh Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
Case called out.
None responds for the petitioner to press this writ petition.
The writ petition is quite old and pertains to year 2008.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 8.9.2014 Muk