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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 61(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The listed entity shall not forfeit unclaimed interest/dividend and such unclaimed interest/dividend shall be transferred to the `Investor Education and Protection Fund' set up as per Section 125 of the Companies Act, 2013.