Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(p) in Telangana Transplantation of Human Organs Act, 1995

(p)to provide for a registry to document all the organ transplants to evaluate the performance of each transplants centre and for matters connected therewith or incidental thereto; and