Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 4 in The Indian Tolls Act, 1888 4. Saving. Nothing in the foregoing sections shall affect any proceedings commenced in any Civil Court before the first day of July, 1888 .
