Punjab-Haryana High Court
Satinder Singh Bajwa vs Punjab And Haryana High Court, ... on 14 July, 2016
107 C.M. No.7903 of 2016 in
CWP No.16298 of 2012
Satinder Singh Bajwa Vs. Punjab and Haryana High Court, Chd.
Present: Mr. Dinesh Kumar, Advocate,
for the applicant/petitioner.
*****
Dismissed as not pressed at this stage.
(RAJIV NARAIN RAINA) JUDGE 14.7.2016 monika 1 of 1 ::: Downloaded on - 19-07-2016 00:07:36 :::