Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020 7. Insertion of new section 168A in Act 12 of 2017. - After section 168 of the Central Goods and Services Tax Act, 2017, the following section shall be inserted, namely:-
