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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(vi) in The Punjab Khadi and Village Industries Board Act, 1955

(vi)[ "Commission" means the Khadi and Village Industries Commission established under section 4 of the Khadi and Village Industries Commission Act, 1956, (No. 61 of 1956).] [Inserted by PunjabAct 29 of 1957, section 2.]