Allahabad High Court
Jairam And 6 Ors. vs Ramesh Chandra on 15 December, 2022
Author: Ajit Kumar
Bench: Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- S.C.C. REVISION No. - 2 of 2014 Revisionist :- Jairam And 6 Ors. Opposite Party :- Ramesh Chandra Counsel for Revisionist :- Rajesh Gupta Hon'ble Ajit Kumar,J.
Case called out in the revised list. None is present on behalf of the revision applicants to press this revision.
Accordingly, this revision is dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 15.12.2022 Atmesh