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State of Odisha - Section

Section 429 in Orissa Municipal Rules, 1953

429.

'Superior service referred to in the Orissa Service Code shall mean service in Classes I, II and III and inferior service' shall mean in Class IV The post under a Council classified as Classes I to IV, are shown in Appendix A to these rules. The Orissa Leave Rules, 1939 as amended from time to time by the State Government shall also apply to all classes of employees of a Council.