Section 36C(2)(c) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

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State of West Bengal - Subsection

Section 36C(2)(c) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(c)for the efficient functioning of the market committees, to arrange for the training of the officers, employees and technical personnel of such committees, and if necessary, to establish under its direct charge and control, for such training purposes, and for affording practical guidance to such committees, a model market in accordance with the provisions of this Act,

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State of West Bengal - Subsection

Section 36C(2)(c) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972