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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(1)The social audit team will file an application before the CEO, Janpad Panchayat for relevant information of the MGNREGS, in a prescribed form, at least 15 days before commencement of Social Audit. The Gram Panchayat wise and work wise records including the following details shall be provided free of cost to social audit team :-
(a)Gram Sabha Approval,
(b)Copy of Technical and Administrative sanction,
(c)Copies of Muster Rolls,
(d)Wage lists,
(e)Measurement Books,
(f)Copies of Bills and Vouchers of materials.